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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Tamilnadu - Subsection

Section 79(2)(c) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(c)The Presiding Officer shall open the sealed packet in the presence of the polling agents present and use the marked copy of the electoral roll for marking the names of the electors who are allowed to vote at such adjourned poll;