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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(2)(j) in The Goa, Daman and Diu Irrigation Act, 1973

(j)the division into zones of lands under the irrigable command of a canal for the purpose of the betterment charges leviable on such lands;