Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 747] [Entire Act] State of Jharkhand - Subsection Section 747(3) in Bihar Education Code, 1961 (3)It should have a Managing Committee of at least five members who are interested in the promotion of physical culture.
