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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Bhumi Vikas Rules, 1984

(2)The following constructions of the Government departments shall not come within the purview of operational construction for the purposes of these rules :-
(a)new residential buildings (other than gate-lodges, quarters for limited essential operational staff);
(b)roads and drains in colonies, hospitals, clubs, institutions and schools.