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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 65(5) in The Andaman and Nicobar Islands Excise Regulation, 2012

(5)Where the Deputy Commissioner, after passing an order of confiscation under subsection (2), is of the opinion that it is expedient in the public interest so to do, he may order the confiscated property or any part thereof to be sold by public auction or dispose it of otherwise.