Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11] [Entire Act] Union of India - Subsection Section 11(1) in The Multi-State Co-Operative Societies Act, 2002 (1)No amendment of any bye-law of a multi-State co-operative society shall be valid, unless such amendment has been registered under this Act.
