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State of Madhya Pradesh - Section

Section 325 in The M.P. Municipalities Act, 1961

325. Power to prevent extravagant establishment.

- If, in the opinion of the State Government, the number of persons who are employed by the Council as officers or servants or whom the Council may propose to employ as such or the remuneration assigned by the Council to those persons or to any of them, is excessive, the Council shall, on the requirement of the State Government reduce the number of those persons or the remuneration, as the case may be.