Patna High Court - Orders
Sunita Devi vs The State Of Bihar on 30 August, 2024
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah, Sunil Dutta Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1184 of 2022
In
Civil Writ Jurisdiction Case No.4508 of 2022
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Sunita Devi W/o Mukesh Kumar Arya, Resident of G-5 Devashrea Apartment
Block- A Saidpur, Bhikhnapahari, P.S.- Pirbahore, District- Patna.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Pratya Amrit, the Additional Chief Secretary, Health Department having
his office at Vikas Bhawan, P.S.- Sachivalaya, District- Patna.
3. Sri I.S. Thakur, the Superintendent P.M.C.H., Patna Medical College and
Hospital, Ashok Raj Path, P.S. Pirbahore, District- Patna.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Vikas Mohan, Advocate
For the Opposite Party/s : Mr.Nagendra Prasad Yadav (Sc23)
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
and
HONOURABLE MR. JUSTICE SUNIL DUTTA MISHRA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH)
3 30-08-2024Although it is stand of the opposite parties that in compliance of the order of this Court dated 22.04.2022, passed in CWJC No.4508 of 2022, the Officer-on-Special Duty, Health Department vide letter dated 16.08.2022 has rejected the application of the petitioner, for grant of alternative site for establishing milk booth/parlour at P.M.C.H., nonetheless, the learned counsel for the petitioner has referred to the general order dated 08.08.2023, passed by the Health Department, Government of Bihar, wherein it has been postulated that the COMFED will Patna High Court MJC No.1184 of 2022(3) dt.30-08-2024 2/2 construct milk booth/parlour in the premises of all the government hospitals and medical colleges of the State of Bihar.
2. In view of the aforesaid, the learned counsel for the petitioner seeks liberty on behalf of the petitioner to approach the authorities of the Health Department for redressal of her subsisting grievance, if any. Liberty so sought is granted.
3. The petition stands disposed off.
(Mohit Kumar Shah, J) ( Sunil Dutta Mishra, J) kanchan/-
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