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Punjab-Haryana High Court

Dinesh Gupta And Ors vs Puda And Ors on 11 September, 2015

Bench: Surya Kant, Jaspal Singh

                           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                                         CHANDIGARH

                                      Civil Writ Petition No.15759 of 2015
                                      Date of Decision: September 11, 2015

                     Dinesh Gupta and others                               .....Petitioners
                                              versus
                     Punjab Urban Development Authority & others ....Respondents

                     CORAM: HON'BLE MR.JUSTICE SURYA KANT.
                                HON'BLE MR.JUSTICE JASPAL SINGH.

                     Present: Mr.Vishal Khatri, Advocate, for
                              Mr.Barjesh Mittal, Advocate, for the petitioners.
                              Mr.Balwinder Singh, Advocate for respondents-PUDA.
                              Mr.Rajesh Bhardwaj, Additional AG, Punjab.
                                            -.-
                     1. Whether Reporters of Local papers may be allowed to see the judgment?
                     2. To be referred to the Reporters or not?
                     3. Whether the judgment should be reported in the Digest?
                                              ---
                     Surya Kant, J. (Oral)

For orders, see order of even date passed in CWP No.15165 of 2015 (Arvind Kumar and another versus Punjab Urban Development Authority and others).




                                                               [SURYA KANT]
                                                                    JUDGE

                     September 11, 2015                       [JASPAL SINGH]
                          mohinder                                  JUDGE




MOHINDER KUMAR
2015.09.15 12:02
I attest to the accuracy and
authenticity of this document
Chandigarh