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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(t) in Vijaybhoomi University, Raigad Act, 2018

(t)"sponsoring body" means the Vijaybhoomi Education Foundation, incorporated as a company under the Companies Act, 1956 having its registered office at 447, 4th Floor, 17th Cross, Sector IV, HSR Layout, Bangalore, India 560 034 ;