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Union of India - Section

Section 22 in The Mines Rescue Rules, 1985

22. Medical examination, etc., of rescue trained person

.-Every rescue trained person shall be re-examined once at least in every twelve months by a qualified medical practitioner as may be designated by the manager in accordance with Schedule VI, and in case he is declared medically unfit, he shall cease to be a rescue trained person with effect from the date he has been so declared.