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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5)(b) in The Central Warehousing Corporation Rules, 1963

(b)it is dated and it bears a stamp of the value prescribed for proxy under Schedule Ito the Indian Stamp Act, 1899 (2 of 1899); and