State Consumer Disputes Redressal Commission
Shri Pandurang Eknath Patil vs Mr.Balasaheb C.Waghchaure & Ors on 17 December, 2009
CONSUMER DISPUTES REDRESSAL COMMISSION CONSUMER DISPUTES REDRESSAL COMMISSION MAHARASHTRA STATE, MUMBAI FIRST APPEAL NO.493 OF 1999 Date of filing: 16/03/1999 IN CONSUMER COMPLAINT NO.177/1995 DISTRICT CONSUMER FORUM : THANE Date of order : 17/12/2009 Shri Pandurang Eknath Patil President of Electropathy Medicos of India R/o.129, Navi peth, Opp.LIC office Jalgaon 425 001 Appellant/org.O.P.no.3 V/s. 1.
Mr.Balasaheb C.Waghchaure R/o.A/10, Asmita Co-op.Housing Society Old Dombivali Road, Shastri Nagar Dombivali(W), Dist.Thane .Respondent/org.complainant
2. Dr.Alka Rajandas Principal of N.E.M.College
3. Dr.Rajan Das Manager of N.E.M.College Both R/o.F/183, 26-1 Vasant Vihar Housing Society Sector no.26, Vashi, New Mumbai Respondents/org.O.Ps Quorum : Justice Mr.S.B.Mhase, Honble President Mr.S.R.Khanzode, Honble Judicial Member Present: None for the appellant.
Mr.Pradeep Nerkar-Advocate for the Respondent no.1/org. complainant.
Rest of the respondents absent :
ORAL ORDER:
Per Justice Mr.S.B.Mhase, Honble President This matter was on board and the notice of final hearing was issued by the Commission fixing the date 13/10/2009. On that date respondent was present. However, appellant was not present. Therefore, we adjourned the matter on 18/11/2009. On that date also respondent/org.complainant was present and appellant was not present. Therefore matter was adjourned to today. Today also none is present on behalf of the appellant. Respondent no.1 is present. Under these circumstances we pass following order:-
ORDER
1.
Appeal stands dismissed for non prosecution.
2. In view of the appeal is dismissed for default, original complainant is at liberty to make an appropriate application for execution and for withdrawal of the amount, if deposited by the appellant in the District Consumer Forum.
3. Copies of the order be furnished to the parties.
(S.R.Khanzode) (S.B.Mhase) Judicial Member President Ms.