Bombay High Court
Raghuleela Mega Mall Premises Co-Op Soc ... vs Municipal Commissioner And 7 Ors on 3 April, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 460 OF 2019
Raghuleela Mega Mall Premises Co-op Soc Ltd ....Petitioner
V/S
Municipal Commissioner And 7 Ors ....Respondent
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 3rd April, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 03/07/2019.
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