Section 7(1) in Orissa Public Distribution System (Control) Order, 2008
(1)Every licence granted under this order shall, unless revoked or expired earlier be valid for a period of one year or part of a year and may be renewed for a period of one year or a part of a year at a time on application.Explanation. - 'Year' means the financial year commencing on the 1st day of April and ending on the 31st day of March of the succeeding year.
