Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Tamilnadu - Subsection Section 77(ii) in Tamil Nadu Educational Rules (ii)Miscellaneous holidays. - The following miscellaneous holidays shall be allowed. With the sanction of the District Educational Officer, any local holidays may be substituted for those named in the list below: -
