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[Cites 0, Cited by 0] [Section 56A(2)] [Section 56A] [Entire Act]

State of Jharkhand - Subsection

Section 56A(2)(a) in Bihar Factories Rules, 1950

(a)Every crane fitted with a derricking jib shall-
(i)have plainly marked upon it the safe working load at various radit of the jib and the maximum radius at which the jib may be worked; and
(ii)be fitted with an accurate indicator, clearly visible to the driver, showing the radius of the jib at any time and the safe working load corresponding to that radius.