Delhi High Court - Orders
Technip France Sa (Formerly Known As ... vs Commissioner Of Income Tax ... on 25 July, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10267/2021
TECHNIP FRANCE SA (FORMERLY KNOWN AS
TECHNIP FRANCE SAS) .....Petitioner
Through: Mr. Ajay Vohra, Sr Adv with
Mr. Aniket D. Agrawal & Mr.
Samarth Chaudhari, Advs.
versus
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAX) 3 .....Respondent
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kumar & Mr. Rishabh
Nangia & Mr. Nikhil Jain, SCs
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 25.07.2024 Learned counsel for the petitioner prays for liberty to withdraw the present petition.
Consequently, the present petition is dismissed as withdrawn.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
JULY 25, 2024/SK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/07/2024 at 04:29:12