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Delhi High Court - Orders

Technip France Sa (Formerly Known As ... vs Commissioner Of Income Tax ... on 25 July, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~37
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 10267/2021
                                       TECHNIP FRANCE SA                                             (FORMERLY       KNOWN AS
                                       TECHNIP FRANCE SAS)                                                             .....Petitioner
                                                    Through:                                          Mr. Ajay Vohra, Sr Adv with
                                                                                                      Mr. Aniket D. Agrawal & Mr.
                                                                                                      Samarth Chaudhari, Advs.

                                                                            versus

                                       COMMISSIONER OF INCOME TAX (INTERNATIONAL
                                       TAX) 3                                 .....Respondent
                                                    Through: Mr. Puneet Rai, SSC with Mr.
                                                             Ashvini Kumar & Mr. Rishabh
                                                             Nangia & Mr. Nikhil Jain, SCs
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 25.07.2024 Learned counsel for the petitioner prays for liberty to withdraw the present petition.

Consequently, the present petition is dismissed as withdrawn.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

JULY 25, 2024/SK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/07/2024 at 04:29:12