Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24B] [Entire Act] State of Rajasthan - Subsection Section 24B(5) in The Rajasthan Shops and Commercial Establishment Rules, 1959 (5)In case the employer or his agent fails to appear before the prescribed authority it may proceed to hear and determine the complaint ex-parte.
