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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(iii) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(iii)It shall be the responsibility of the Trustee to cause annual audit of the accounts under the scheme and to submit the audited accounts and audit report to the Government before the dales prescribed in the Rules.