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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(1)(o) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(o)the sale, letting or exchange of any property comprised in the scheme, subject to the provisions of section 29;