Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 4 ... vs Honda Siel Power Products Ltd. on 3 September, 2021
Bench: L. Nageswara Rao, B.R. Gavai, B.V. Nagarathna
ITEM NO.7 Court 5 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).14180/2020
(Arising out of impugned final judgment and order dated 06-08-2019
in ITA No.1384/2018 passed by the High Court Of Delhi At New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 4 DELHI Petitioner(s)
VERSUS
HONDA SIEL POWER PRODUCTS LTD. Respondent(s)
(With appls. for c/delay in filing SLP)
Date : 03-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Balbir Singh, ASG
Mr. Rupesh Kumar Adv.
Mr. Satya Lipsu Ray Adv
Mr. Sandeep Kr.Mahapatra Adv.
Mr. Raj Bahadur Yadav, AOR
Ms. Anil Katiyar, AOR
For Respondent(s) Ms. Kavita Jha,Adv.
Mr. Anant Mann, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A.No.19984 of 2017.
Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.09.03(B.Parvathi) (Anand Prakash) 17:49:53 IST Reason: Court Master Court Master