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Madhya Pradesh High Court

Lakhan @ Nitesh vs The State Of Madhya Pradesh on 6 February, 2019

1 MCRC-284-2019 The High Court Of Madhya Pradesh MCRC-284-2019 (LAKHAN @ NITESH Vs THE STATE OF MADHYA PRADESH) 4 Indore, Dated : 06-02-2019 Parties through their counsel. Report regarding CCTV footage is still awaited. List on 13/02/2019.

(VIRENDER SINGH) JUDGE soumya Digitally signed by Soumya Ranjan Dalai Date: 07/02/2019 11:35:56