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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in Caltex [Acquisition of Shares of Caltex Oil Refining (India) Limited And of the Undertakings in India of Caltex (India) Limited] Act, 1977

(3)The amounts payable under sub-sections (1) and (2) shall be payable in instalments in accordance with the provisions of the Schedule.