Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(e) in The Bihar and Orissa Nurses Registration Act, 1935

(e)the appointment and constitution of sub-committees for any purpose relating to any matter with which the Council is empowered to deal and co-option of person who are not members of the Council and who are specially qualified to advise on any particular matter;