Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 25 in The U.P. Kshettra Panchayats and Zila Panchayats (Election of Member) Rules, 1994 25. Procedure for voting. - At every election under these rules the method of voting by marking the ballot paper shall be followed and no votes shall be received by proxy.
