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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(b)exhibit on the notice board of his office and Water Users' Association a copy of the list together with a notice as to the time and place at which the question of deletion or inclusion of these names as the case may be from the roll will be considered, and also publish The list and the notice in such other manner as he may think fit; and