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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016

(4)The response time, that is the time which elapses between analteration in the sample being supplied to the 15 ppm bilge alarm and the ppm display shall not exceed five seconds.