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State of Bihar - Section

Section 109 in The Bihar and Orissa Local Self-Government Act, 1885

109. Maintenance and repair of village roads and bridges.

- A Union Committee shall, so far as the Union Fund permits from time to time cause the village roads [and bridges thereon] [Added by Bengal Act 5 of 1908.] to be maintained and repaired, and may do all things necessary for such purpose, and may-
(a)lay out and make new village roads;
(b)build and construct new bridges;
(c)turn, divert, discontinue or stop up any village road [or bridge thereon] [Added by Bengal Act 5 of 1908.]; and
(d)widen, open enlarge or otherwise improve any such road [or bridge thereon] [Added by Bengal Act 5 of 1908.],