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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(2)Where more than one Interview Boards are constituted, the constitution of such Interview Boards may be changed by rotation as often as the Board thinks proper.