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[Cites 0, Cited by 0] [Section 35(7)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(7)(iv) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(iv)The youth learning a vocational trade can be given a stipend, which may be stooped once the youth gets a job.