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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(xi) in The Rajasthan Agricultural Produce Markets Act, 1961

(xi)set up and promote public partnership in establishment of an Agricultural Marketing Extension Unit to carry out extension activities in its area viz., collection, maintenance and dissemination of information in respect of production, sale, storage, processing, prices and movement of agricultural produce;