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State of Odisha - Section

Section 24 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

24.

If a writer exercises or attempts to exercise any influence on any member of the Working Committee or of the Scrutiny Committee or of the Press, Preparation and Publication Committee in order to get his manuscript approved or indulges in canvassing for the same, the Working Committee, on receipt of satisfactory proof in support of such act or acts and after giving a chance to the writer to explain, may direct that his manuscript shall not be taken into consideration.