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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Oriental Insurance Co. Ltd. vs . Ajay Sood & Ors. on 20 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Oriental Insurance Co. Ltd. Vs. Ajay Sood & Ors.

.

CMP No. 7310 of 2022 in FAO No. 9 of 2016 20.06.2020 Present: Mr. Naresh Sharma, Advocate, for the applicant/respondent No.1.

In view of the averments made in the application, the same is allowed and disposed of and the main case is ordered to be listed for final hearing on 23.08.2022.

                           r                      (Ajay Mohan Goel)
                                                        Judge

             June 20, 2022
                  (Vinod)








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