Section 51(1) in The Sikh Gurdwaras Board Election Rules, 1959
(1)The ballot-papers so taken out shall be arranged in convenient bundles and scrutinised. In case where in an election two kinds of ballot-papers have been issued as prescribed in sub-rule (2) of rule 39, they shall be dealt with under this sub-rule separately and procedure laid down in the following sub-rules followed in each case.
