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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(1)There shall be constituted a Planning Board which shall advise generally on the planning and development of the University and review, from time to time, the standards of education and research in the University.