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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3) in The Punjab Cattle Fairs (Regulation) Rules, 1968

(3)At any time before the cattle or the other moveable property is put to auction the person from whom the sum is due may pay the same whereupon the cattle or other moveable property shall be released in favour of that person.