Himachal Pradesh High Court
Avtar Singh Gill vs . State Of H.P. & Ors. on 15 March, 2022
Bench: Sabina, Satyen Vaidya
Avtar Singh Gill vs. State of H.P. & Ors.
.
CWP No. 712 of 2022.
15.03.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General for the respondents.
Learned Additional Advocate General submits that the reply will be filed during the course of the day.
List again on 7th April, 2022.
Interim order to continue.
(Sabina) Judge (Satyen Vaidya) Judge.
15th March, 2022.
(jai) ::: Downloaded on - 15/03/2022 20:12:53 :::CIS