Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 920 in Bihar Education Code, 1961 920. Demi-official correspondence. - No reference to demi-official correspondence should be made in official letters. All demi-official correspondence should be treated as urgent.(D. P. I.'s memo. no. 3092-3104, dated the 17th March, 1913.)
