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State of Uttar Pradesh - Section

Section 12 in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

12. Survey of Street Vendors.

- The Town Vending Committee shall conduct a survey of all existing street vendors within the area under its jurisdiction in the municipality in accordance with the provisions of section 3 of the Act.
(2)The survey shall be conducted zone, ward or market wise as the case may be in Form-1 and all the data shall be stored digitally.