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State of Tamilnadu - Section

Section 169 in The Coimbatore City Municipal Corporation Act, 1981

169. Application of Schedule II.

- The rules and tables embodied in Schedule II shall be read as part of this Chapter.[Chapter V-A] [Inserted by Tamil Nadu Municipal Laws (Second Amendment) Act, 1998 (Tamil Nadu Act 59 of 1998).] Tax on Profession, Trade, Calling and Employment