Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of Bihar - Subsection Section 206(2) in The Bihar Motor Vehicles Rules, 1992 (2)A line for the purpose of this Rule shall be not less than 51 millimetres in which at any part and shall be either in white, black or yellow.
