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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(iii) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(iii)'Punishing Authority' means the authority competent under these Regulations to impose on an employee any of the penalities specified in Regulation 5 of these Regulations.