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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(1)(a) in Karnataka Panchayat Raj Act, 1993

(a)use or operate within or at the entrance of the polling station or in any public or private place in the neighborhood thereof, any apparatus for amplifying or reproducing the human voice such as a megaphone or a loudspeaker; or