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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(3)(c) in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953

(c)the form and the terms and conditions of the agreement to be executed by the agent of the factory for which an area is assigned for the purchase of cane offered for sale;