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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(7)(vii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vii)The Children's Court, in such cases, may pass any orders as provided in subsections (1) and (2) of section 18 of the Act.