Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 272] [Entire Act] Bengal Presidency - Subsection Section 272(ii) in Calcutta Port Act, 1890 (ii)without the sanction of the 1[Central Government] not more than one lakh and fifty thousand rupees shall be expended in any one year,
