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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Daman and Diu - Subsection

Section 30(1)(b) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(b)requisitioning, subject to the provisions of sections 123 and 124 of the Indian Evidence Act, 1872 (1 of 1872), any public record or document or copy of such record or document from any office.