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Madras High Court

Tvl.Al Madhina Timbers & Saw Mill vs The Commissioner Of Commercial Taxes on 27 June, 2019

Author: Anita Sumanth

Bench: Anita Sumanth

                                                     1

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                            DATED: 27.06.2019

                                                  CORAM

                            THE HONOURABLE DR.JUSTICE ANITA SUMANTH

                                      W.P(MD)No.11122 of 2017
                                                and
                                      W.M.P(MD)No.8530 of 2017

                 Tvl.AL Madhina Timbers & Saw Mill,
                 Rep. by its Partner,
                 S.K.Sheik Addul Niyas,
                 S/o.S.A.Kadhar Batsha,
                 No.3/163-A, Madurai Rameswaram Main Road,
                 Sundanenthal, Kamadakudi,
                 Paramakudi,
                 Ramanathapuram District – 623 707.                        ... Petitioner

                                                    Vs.

                 1.The Commissioner of Commercial Taxes,
                   O/o.The Principal and Special Commissioner of
                     Commercial Taxes,
                   Ezhilagam, Chepauk,
                   Chennai – 600 005.

                 2.The Commercial Tax Officer,
                   Paramakudi Assessment Circle,
                   Commercial Tax Building,
                   No.3/103, Madurai Mandapam Main Road,
                   Thirunagar, Theligathanallur,
                   Paramakudi, Ramanathapuram District – 623 707.

                 3.The Commercial Tax Officer,
                   Enforcement Group – I,
                   Commercial Taxes Complex,
                   Dr.Thangaraj Road,
                   Madurai – 625 020.                                ... Respondents


                 Prayer: Writ Petition filed under Article 226 of the Constitution of India
                 praying for the issuance of a writ of Certiorarified Mandamus, calling for
http://www.judis.nic.in
                 records pertaining to the impugned proceedings of the second respondent
                                                          2

                 in impugned notice in Tin No.33305424021 dated 25.04.2017 and quash
                 the same and consequently direct the second respondent to return the
                 cheque      leaf   bearing   No.092444   dated   14.02.2017   for   a   sum   of
                 Rs.9,02,815 (Rupees Nine Lakhs Two Thousand Eight Hundred and Fifteen
                 only) and drawn on M/s. Tamilnad Mercantile Bank, Paramakudi Branch to
                 the petitioner.


                               For Petitioner     :    Mr.B.Rooban

                               For Respondents :       Mr.A.Thiyagarajan,
                                                          Government Advocate.


                                                      ORDER

Learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition and has also made an endorsement in this regard.

2.In the light of the same, the Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.




                                                                        27.06.2019
                 Index         : Yes/No
                 Internet      : Yes/No
                 ps




http://www.judis.nic.in 3 To

1.The Commissioner of Commercial Taxes, O/o.The Principal and Special Commissioner of Commercial Taxes, Ezhilagam, Chepauk, Chennai – 600 005.

2.The Commercial Tax Officer, Paramakudi Assessment Circle, Commercial Tax Building, No.3/103, Madurai Mandapam Main Road, Thirunagar, Theligathanallur, Paramakudi, Ramanathapuram District – 623 707.

3.The Commercial Tax Officer, Enforcement Group – I, Commercial Taxes Complex, Dr.Thangaraj Road, Madurai – 625 020.

http://www.judis.nic.in 4 DR.ANITA SUMANTH,J.

ps W.P(MD)No.11122 of 2017 27.06.2019 http://www.judis.nic.in