Madras High Court
Tvl.Al Madhina Timbers & Saw Mill vs The Commissioner Of Commercial Taxes on 27 June, 2019
Author: Anita Sumanth
Bench: Anita Sumanth
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 27.06.2019
CORAM
THE HONOURABLE DR.JUSTICE ANITA SUMANTH
W.P(MD)No.11122 of 2017
and
W.M.P(MD)No.8530 of 2017
Tvl.AL Madhina Timbers & Saw Mill,
Rep. by its Partner,
S.K.Sheik Addul Niyas,
S/o.S.A.Kadhar Batsha,
No.3/163-A, Madurai Rameswaram Main Road,
Sundanenthal, Kamadakudi,
Paramakudi,
Ramanathapuram District – 623 707. ... Petitioner
Vs.
1.The Commissioner of Commercial Taxes,
O/o.The Principal and Special Commissioner of
Commercial Taxes,
Ezhilagam, Chepauk,
Chennai – 600 005.
2.The Commercial Tax Officer,
Paramakudi Assessment Circle,
Commercial Tax Building,
No.3/103, Madurai Mandapam Main Road,
Thirunagar, Theligathanallur,
Paramakudi, Ramanathapuram District – 623 707.
3.The Commercial Tax Officer,
Enforcement Group – I,
Commercial Taxes Complex,
Dr.Thangaraj Road,
Madurai – 625 020. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying for the issuance of a writ of Certiorarified Mandamus, calling for
http://www.judis.nic.in
records pertaining to the impugned proceedings of the second respondent
2
in impugned notice in Tin No.33305424021 dated 25.04.2017 and quash
the same and consequently direct the second respondent to return the
cheque leaf bearing No.092444 dated 14.02.2017 for a sum of
Rs.9,02,815 (Rupees Nine Lakhs Two Thousand Eight Hundred and Fifteen
only) and drawn on M/s. Tamilnad Mercantile Bank, Paramakudi Branch to
the petitioner.
For Petitioner : Mr.B.Rooban
For Respondents : Mr.A.Thiyagarajan,
Government Advocate.
ORDER
Learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition and has also made an endorsement in this regard.
2.In the light of the same, the Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.
27.06.2019
Index : Yes/No
Internet : Yes/No
ps
http://www.judis.nic.in 3 To
1.The Commissioner of Commercial Taxes, O/o.The Principal and Special Commissioner of Commercial Taxes, Ezhilagam, Chepauk, Chennai – 600 005.
2.The Commercial Tax Officer, Paramakudi Assessment Circle, Commercial Tax Building, No.3/103, Madurai Mandapam Main Road, Thirunagar, Theligathanallur, Paramakudi, Ramanathapuram District – 623 707.
3.The Commercial Tax Officer, Enforcement Group – I, Commercial Taxes Complex, Dr.Thangaraj Road, Madurai – 625 020.
http://www.judis.nic.in 4 DR.ANITA SUMANTH,J.
ps W.P(MD)No.11122 of 2017 27.06.2019 http://www.judis.nic.in