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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Saw Mills and Saw Pits (Control) Rules, 1993

(2)The application for establishing a saw mill or a saw pit shall be in Form 'A' and the application for operating a saw mill or saw pit in existence on the appointed day shall be in Form 'B'.